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Chattisgarh High Court

Durgawati And Anr vs State Of Chhattisgarh 15 Cra/2409/1999 ... on 26 April, 2019

                                  HIGH COURT OF CHHATTISGARH, BILASPUR
                                                    CRA No. 53 of 2000
                                      Durgawati And Anr. Versus State Of Chhattisgarh



26.04.2019

Mr. Rishi Rahul Soni, Advocate for the appellants.

Mr. Ashutosh Pandey, Panel Lawyer for the State. Counsel for the appellants seeks time on the ground that today he could not prepare the case.

In this case number of adjournments have been granted to the counsel for the appellants.

As prayed, case is adjourned with this direction that on the next date of hearing counsel for the appellants must ready for argument.

Fix this case for final hearing on 05.08.2019.

                                        Sd/-                                   Sd/-
                                                                        (Sharad Kumar Gupta)
                                                                                 Judge




     PARUL