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State of Gujarat - Section

Section 79 in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

79. Amendment of Gujarat 39 of 1965.

- The Saurashtra University Act, 1965 (Gujarat 39 of 1965) shall stand amended in the manner and to the extent specified in Schedule-III.[Schedule I] [Schedule I was substituted for the original by Gujarat 7 of 1987, J. 19.](See Sections 2 (17) and 5)The area comprising the limits of the Bhavnagar University (Amendment) Act, 1987 (Gujarat 7 of 1987).]