Tripura High Court
Benu Roy vs Rajib Ghosh on 15 March, 2018
Author: S. Talapatra
Bench: S. Talapatra
Page 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
Crl. A. No. 23 of 2016
Benu Roy
----Appellant(s)
Versus
Rajib Ghosh
----Respondent(s)
For Appellant(s) : Mr. S. Sarkar, Advocate For Respondent(s) : Mr. R. C. Debnath, Addl. P.P. HON'BLE MR. JUSTICE S. TALAPATRA Order 15/03/2018 As prayed for by Mr. S. Sarkar, learned counsel appearing for the appellant, list this matter on 02.04.2018, but no further accommodation would be made.
Mr. D. Bhattacharjee, learned counsel and Mr. S. Das, learned counsel appear for the respondent.
JUDGE A. Ghosh