Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 182 in Bihar Education Code, 1961 182. Residence. - To ensure successful community life, residence on the college campus will be provided for all trainees and teachers as far as practicable. Training colleges should be co-educational institutions.
