Delhi High Court - Orders
Nitin vs Government Of Nct Of Delhi & Anr on 11 February, 2019
Author: I.S.Mehta
Bench: I.S.Mehta
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9459/2017 & CM APPL. 38446/2017
NITIN ..... Petitioner
Through: Mr. R.S. Tomar, Advocate.
versus
GOVERNMENT OF NCT OF DELHI & ANR ..... Respondents
Through: Mr. Karanjot Singh Mainee,
Advocate for Ms. Ruchika Rathi,
Advocate for L&B Department.
CORAM:
HON'BLE MR. JUSTICE I.S.MEHTA
ORDER
% 11.02.2019 List on 18.07.2019 for arguments.
I.S.MEHTA, J FEBRUARY 11, 2019 nd