Himachal Pradesh High Court
Gram Panchayat Patta Browry vs . State Of H.P. And Others on 26 September, 2022
Bench: Sabina, Sushil Kukreja
Gram Panchayat Patta Browry vs. State of H.P. and others CWP No. 6784 of 2022 .
26.09.2022 Present: Mr. Rajiv Rai, Advocate for the petitioner.
Mr. Vinod Thakur, Additional Advocate General, for the respondents.
CWP No. 6784 of 2022 & CMP No. 13618 of 2022 Notice. Mr. Vinod Thakur, learned Additional Advocate General, accepts notice on behalf respondents and seeks adjournment to enable him to have r of the instructions.
List again on 27.09.2022.
(Sabina) Judge (Sushil Kukreja) Judge September 26, 2022 (narender) ::: Downloaded on - 26/09/2022 20:05:57 :::CIS