Section 15A(1)(d) in Shri Jagannath Temple Act, 1955

[Cites 0, Cited by 0] [Section 15A(1)] [Section 15A] [Entire Act]

(d)[ any other subject as may be decided by the Committee.] [Inserted vide Orissa Gazette Extraordinary No. 1836 dated 27.12.2004 (O.A. 12 of 2004).]

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