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[Cites 0, Cited by 0] [Section 115(2)] [Section 115] [Entire Act]

State of Punjab - Subsection

Section 115(2)(h) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(h)for regulating the powers of Panchayat Samitis and Zila Parishads to contract and do anything necessary for the purposes of their constitution and the mode of executing contracts;