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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(d) in Cantonments (House-Accommodation ) Act, 1923

(d)["Officer Commanding the station"] [Substituted by Act 10 of 1925, s.6, for "Commanding Officer of the Cantonment"] means the officer for the time being in command of the forces in a cantonment [or, if that Officer is the Officer Commanding the District, the military officer who would be in command of those forces in the absence of the Officer Commanding the District] [Inserted by Act 9 of 1930, s.2.];