Indian Kanoon - Search engine for Indian Law

Calcutta High Court

Hoogly River Bridges Commissioners vs Mbl Infrastructure Ltd on 24 November, 2023

Author: Moushumi Bhattacharya

Bench: Moushumi Bhattacharya

OCD-18
                                ORDER SHEET

                                  AP/340/2020
                               IA NO: GA/2/2022

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             (Commercial Division)

                  HOOGLY RIVER BRIDGES COMMISSIONERS
                                   VS
                       MBL INFRASTRUCTURE LTD.


      BEFORE:
      The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
      Date : 24th November, 2023.

                                                                            Appearance:
                                                           Mr. Kishore Datta, Sr. Adv.
                                                               Mr. Anirban Ray, Adv.
                                                      Mr. Sarvapriya Mukherjee, Adv.
                                                             Mr. Chayan Gupta, Adv.
                                                               Mr. Aviroop Mitra, Adv.
                                                                    ...for the petitioner

                                                         Ms. Sristi Burman Roy, Adv.
                                                               Ms. Pritha Basu, Adv.
                                                                 ...for the respondent

The Court: List this matter on 30th November, 2023 due to insufficient time today.

(MOUSHUMI BHATTACHARYA, J.) bp.