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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Madhya Pradesh - Subsection

Section 46(2)(f) in The M.P. Samaj Ke Kamjor Vargon Ke Liye Vidhik Sahayata Tatha Vidhik Salah Adhiniyam, 1976

(f)manner in which practice of appearance by amicus curiae may be evolved and encouraged :
(ff)[ the emolument and other terms and conditions of service of Executive Chairman under Section 4 (3-B) (iii).] [Inserted by M.P. Act No. 26 of 1986.]