Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 15] [Entire Act] Union of India - Section Section 128 in Indian Companies Act, 1913 128. Specific performance of contract to subscribe for debentures:- A contract with a company to take up and pay for any debentures of the company may be enforced by a decree for specific performance.
