Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27B] [Entire Act] State of Haryana - Subsection Section 27B(3) in Haryana Liquor Licence Rules, 1970 (3)For each vend, there shall be a separate application duly signed by the applicant. No person shall be granted more than one license in the State.
