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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2) in The Merchant Shipping (Fire Appliances) Rules, 1969

(2)In every ship of Class I, the arrangement of sea connection pumps and sources of power for operating them shall be such as to ensure that fire in any one compartment will not put all the fire pumps out of action.