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Andhra Pradesh High Court - Amravati

Meil Gayatri Zvs Consortium vs The Assistant Commissioner St on 14 October, 2022

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: W.P.Nos.31329 & 31142 of 2022

                            PROCEEDING SHEET

Sl.No
                                         ORDER

DATE

02. 14.10.2022 CPK, J & AVRB, J Sri T.C.D.Sekhar, learned Government Pleader for Commercial Taxes, seeks some more time for filing counters.

List on 02.11.2022.

___________ CPK, J ___________ AVRB, J Vjl