Andhra Pradesh High Court - Amravati
Meil Gayatri Zvs Consortium vs The Assistant Commissioner St on 14 October, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: W.P.Nos.31329 & 31142 of 2022
PROCEEDING SHEET
Sl.No
ORDER
DATE
02. 14.10.2022 CPK, J & AVRB, J Sri T.C.D.Sekhar, learned Government Pleader for Commercial Taxes, seeks some more time for filing counters.
List on 02.11.2022.
___________ CPK, J ___________ AVRB, J Vjl