Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3BB(2)] [Section 3BB] [Entire Act] State of Karnataka - Subsection Section 3BB(2)(i) in Karnataka Tax on Entry of Goods Act, 1979 (i)the whole of the amount outstanding on the date of default shall become immediately due and shall be a charge on the properties of the dealer ;