Andhra Pradesh High Court - Amravati
Bellamkonda Appala Raju vs The State Of Andhra Pradesh on 7 May, 2024
Author: K Sreenivasa Reddy
Bench: K Sreenivasa Reddy
{SHOW CAUSE NOTICE BEFORE ADNISSION}
IN THE HIGH CQURT OF ANDHRA PRADESH AT AMARAVAT!
iSPECIAL ORIGINAL JURISDICTION)
TUESDAY, THE SEVENTH DAY OF MAY
TWO THOUSAND AND TWENTY FOUR
"PRESENT:
THE HONOURABLE SRI JUSTICE K SREENIVASA REDDY.
WRIT PETITION NO: 11009 OF 2024
Between 7
Saiiamkonda Appala Ralu, Sfo. Late Konda Raju Aged about So years,
Rio, D.No 30-23-16, Lakshmipuram Colony, Vadlapucl RHC, Gaiuwaka,
Visakhapairam City :
Petitioner
AND
4. The State of Andhra Pradesh, Ren. by iis Principal Secrelary, Hone
Department, AP. Secretariat, Velagapud!, Amaravall, Guntur District
The [istrict Collector, Visakhapatnam [Nsiricl, Visakhapainary
a
3. The Revenue Divisional Officer & Sub-Divisional Magistrais
Visakhapatnam af Visakhapatnam
The Tahsildar, Gajuwaka Mandal, Visakhapatnam District
§ The Mandal Surveyor, Office of Mandal Revenue Offcer, Gajuwaka
Mandal, Visakhanainam District
8. The inspector of Polies, Duvvada Foline Station, Saluwaka,
Visakhapainam City
od
The Sub-inspector of Police, Duyvada Police Station, Galwa Ka,
Visakhapatnam City
8 Bondada Bhaskar Rao, Sfo. Late Lakshman Rao, Aged about 50 years,
Rio, O.No 50-37-84, TPT Colony, Opp: Eenadu, Visakhapainam
G. Bondada Kondal Rac @ Kishore, S/c. Late Lakshmana Raa, Aged
about 48 years, R/o. O.No.80-37-2/4, TPT Colony, Qpm: Fenada,
Visakhanainam
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6st pe "aoe a Lee tA
Hondada Kandal Raa @ Kishore, Syo. Late Lakshimana Rao. Aged
about 48 years, Rio. D.No.50-37-2/4, TPT Colony, Opp: Eenadu,
Visakhapatnam
Puthi Trrupathi Rao, Syo. Kittayya, Aged about 43 years, Rio. O.No $3.
S24/, Ramalayam Street, Peda Nuyyl, Maddilapaiem, Visakhapatnam
Devalla Venkata Ramana, S/o. Veerabhacrayya, Aged about 28 years,
Pa. Plot No.15-24-176. Flat Nog
6.304, PLR, Residency, Balai Nagar,
NearySR Statue, Rukatpally, Hyderabad, Tal
angana
ave be and hereby directed to shaw Cause &
Advocabs, as to why In the circumstances set out in the petition and the affidavit Sled
therewith (oopy enciosed) this WeiT PETITION shou
ther aopearing in parson or through an
sions 33
@ Rothe admitted, within eight
{8} weeks.
IANO: 1 OF 2034
Petition under Section 154 CPC is fed praying [hat in the
arcumstances stated in the grounds fled in support of the peiion, the High
Court may be pleased to Slay af further
Rroceedings of the Respondants
pursuant fo Re. No.§95/2024/94-3.
M224. 2024 of the 3% Respondent,
pending disposal of WP Noe. tides of 2024, on the file of the High Court, The Court made the following ORDER:
"issue notice to the respondent Nos.8§ te 14, Learned counsel for the petitioner is permitted to take out persona! notice to the respondent Nos.8 to 44 through registered post with acknowledgment due and fle Proof of seryi ce in the Registry, within a period of three (03) weeks.
g 7 SSS SSS SSSSSSESS On a perusal of the material an record goes to show that there are disputes between the patitioner and the unofficial respondents. in connection with that a ei suit has been fled armongsi them. the police have initiated proceedings under an the civil suit is pending Notwithstanding the same, section 146 CrP.c., as against t the parties. Wh iesuance of proceadings under Section 145 erP.c., is nothing bul multiplicity of [Higation.
in view of the sald reasons, | there shall be interim stay of all further oreceadings of the poe pursuant to Re No SOs/20adiSa-3, dated 22.04.2024 of the J espondant, for 8 period of ive ive (1S) weeks. Post after eight (08) weeks."
ny Te, 4 Bondada Bhaskar Rao, o/c. ate Lakshman Rac, ¢ years, Rfo. D.No. SO.37-2/4, TPT Colony, Ope: mel Visakhapatnam Late Lakshmana Rao, Aget Ph "s © oy a o3 ee os © Rondada Kandal Rao & rf '9 aa a P about 48 years, Rio. DB Wo.50-37-2/4 TPT Colony, Opp: Eenadu, Visakhapatnay R ; dey} Leet te ER ok fen Ro Leds ney 7 Ty fy 3 Pufhi Tirupathi Raa, Gio. Ninayye. Aged about 42 years, ho. ™ * oy Sane eee te eomenk karts Ryarecsh RAS ab eile woadar No. 83-5-24/1, Ramatayam Strast, Peda Nuyyl, Maciapaiem Visakhapainam 4 Devaila Venkata Ramana. S/o. Veerabhadrayya, Aged about 26 a at S aS years, Rio. Plot t No. (G-23-9 £8 Nagar, Neary SR Statue, Kukatpany AD- along with a copy of pelition and EAddressee Nos. tin 4 by RF affidand Bex rE Lee, KJ ONS Sp Two Os to GP FOR HOME, Hig! ORL SQDUM ANVESHA Advacate [OPUC] Court of Andhra Pradesh, are copy ty h Court of Andhra Pradesh. [0 POT) U HEGH COURT SRE OF S204 DATED:
POST AFTER EIGHT (8) WEEKS NOTICE BEFORE ADMISSION WP. No.1 1009 of 2034 INTERIM STAY $ LO"
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