Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 193 in Police Regulations, Bengal , 1943 193. Circle Inspector's note book. [§ 12, Act V, 1861]. - A Circle Inspector shall maintain and keep in his personal custody a confidential note book as prescribed for Superintendents in regulation 1104.
