Section 4 in The Rajasthan Law And Judicial Department Manual, 1952
4. Law Officers.
- The Law Officers of Government are -A. (1) Advocate General;(2)One or more Government Advocates;(3)Deputy Government Advocates;(4)Assistant Government Advocates;(5)Public Prosecutors.B. (1) Legal Remembrancer to Government;(2)Joint Legal Remembrancer to Government;(3)Assistant Legal Remembrancer to Government;(4)Legal Draftsman, Law and Judicial Department;(5)Additional Legal Draftsman, Law and Judicial Department.The Advocate General
