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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(1)(h) in The Orissa Taxation (On Goods carried by Roads or Inland Waterways) Act, 1968

(h)violates the terms and conditions of an undertaking required to be given by or under this Act,