Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(2)(ii) in Andhra Pradesh Civil Services (Conduct) Rules, 1964

(ii)a Government employee who lends money while acting as an executor, administrator or a trustee without profit or advantage to himself;