Bombay High Court
Ramnarayan Ramvilas Gupta vs Mayadevi Dhanvansingh Thakur ... on 14 February, 2019
Before: Shri K.K. Trivedi,
Addl. Registrar (O.S.)/
Addl. Prothonotary and Senior Master
Date : 14th February, 2019.
CALLED FOR DIRECTION:
10 TP/1621/2018 None for Petitioner.
Petition filed by Petitioner as sole Legatee.
Deceased died on 4th October 2017. Left will
dated 23rd September 2017. Husband died on
14th June 2010. They have no issues.
No averment for brother and sisters made in
petition. Affidavit of attesting witness R.S.
Mohite requires consideration as there are
errors.
Deceased is owner. Hence, Schedule-I to be
corrected. Valuation not proper. What about
other premises. No mention.
Adjourned to 7th March 2019.
14.02.2019Addl. Registrar (O.S.)/ Addl. Prothonotary and Senior Master ppg/kkt /media/B8AC-09A2/Testamentary Rekha/14-02-19.doc 14 ::: Uploaded on - 07/03/2019 ::: Downloaded on - 17/03/2019 11:46:27 :::