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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 26(1)(e) in Jammu and Kashmir Wakafs Act, 2001

(e)prepare its own budget and budgets of all Wakafs within its jurisdiction and to submit the same to the Council for its approval ;