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[Cites 0, Cited by 0] [Section 34] [Entire Act]

NCT Delhi - Subsection

Section 34(2) in The Delhi Excise Rules, 2010

(2)Notwithstanding anything contained in these rules, the Government may extend duration of any non-renewable licence expiring on 31st March in any year for such further period or periods as deemed fit on payment, in advance, of such fee as may be fixed:Provided that any person holding such non-renewable licence, shall not be under any obligation to accept such offer to extend his licence.