Section 33(2)(b) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)

[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 33(2)(b) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)

(b)as to the manner in, and extent to, which the provisions of this Act or of any licence or rules thereunder , so far as those provisions effect the safety any person, have been complied with.

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State of Jammu-Kashmir - Subsection

Section 33(2)(b) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)