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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Daman and Diu - Subsection

Section 3(2)(c) in The Daman and Diu Real Estate (Regulation and Development) (Agreement for Sale) Rules, 2016

(c)"Rules" means the Real Estate (Regulation and Development) (General) Rules, 2016 made under the Real Estate (Regulation and Development) Act, 2016;