Supreme Court - Daily Orders
Rajwant Kaur vs Subhash Chand on 15 December, 2014
Bench: Chief Justice, A.K. Sikri, R.K. Agrawal
ITEM NO.26 COURT NO.1 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
20567/2014
(Arising out of impugned final judgment and order dated 19/05/2014
in FAO No. 2776/2013 passed by the High Court Of Punjab & Haryana
at Chandigarh)
RAJWANT KAUR AND ANR Petitioner(s)
VERSUS
SUBHASH CHAND AND ORS Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 15/12/2014 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Gagan Gupta,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Dismissed.
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2014.12.15 17:05:47 IST Reason: