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Supreme Court - Daily Orders

Rajwant Kaur vs Subhash Chand on 15 December, 2014

Bench: Chief Justice, A.K. Sikri, R.K. Agrawal

  ITEM NO.26                                COURT NO.1                   SECTION IVB

                               S U P R E M E C O U R T O F           I N D I A
                                       RECORD OF PROCEEDINGS

  Petition(s)               for   Special    Leave    to   Appeal    (C)......CC      No(s).
  20567/2014

  (Arising out of impugned final judgment and order dated 19/05/2014
  in FAO No. 2776/2013 passed by the High Court Of Punjab & Haryana
  at Chandigarh)

  RAJWANT KAUR AND ANR                                                    Petitioner(s)

                                                     VERSUS

  SUBHASH CHAND AND ORS                                                   Respondent(s)

  (with appln. (s) for c/delay in filing SLP)


  Date : 15/12/2014 This petition was called on for hearing today.

  CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE A.K. SIKRI
                         HON'BLE MR. JUSTICE R.K. AGRAWAL


  For Petitioner(s)                   Mr. Gagan Gupta,Adv.


  For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

Dismissed.

(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2014.12.15 17:05:47 IST Reason: