Section 28(1) in The Karnataka Rajya Dr. Gangubai Hangal Sangeetha Mattu Pradarshaka Kalegala Vishwavidyalaya Act, 2009
(1)The Finance Committee shall consist of the following members, namely:-(a)The Vice-Chancellor(b)The Secretary to Government in charge of Finance.(c)The Secretary to Government in charge of Education.(d)Two members nominated by the Academic Council from amongst its members, of whom one shall be a professor and one shall be person nominated to the Academic Council by the Chancellor.
