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State of Tamilnadu - Section

Section 16 in Tamil Nadu Universities Laws (Third Amendment) Act, 2022 .

16. Amendment of section 18.

In section 18 of the Tamil Nadu Open University Act, 2002 (hereafter in this Part referred to as Tamil Nadu Act 27 of 2002), in sub-section (1), in clause (a, the expression "or a deaf-mute" shall be omitted.