Gujarat High Court
Kutarbhai Keshlabhai Rathva vs Assistant Geologist on 13 March, 2013
Author: K.M.Thaker
Bench: K.M.Thaker
KUTARBHAI KESHLABHAI RATHVA....Petitioner(s)V/SASSISTANT GEOLOGIST COLLECTOR OFFICE C/SCA/10355/2012 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD SPECIAL CIVIL APPLICATION NO. 10355 of 2012 ================================================================ KUTARBHAI KESHLABHAI RATHVA....Petitioner(s) Versus ASSISTANT GEOLOGIST COLLECTOR OFFICE & 4....Respondent(s) ================================================================ Appearance: MR PM LAKHANI, ADVOCATE for the Petitioner(s) No. 1 MRS RP LAKHANI, ADVOCATE for the Petitioner(s) No. 1 MS CHETNABEN JOSHI, ADVOCATE for the Petitioner(s) No. 1 MS. DIMPLE L. JOSHI, ADVOCATE for the Petitioner(s) No. 1 GOVERNMENT PLEADER for the Respondent(s) No. 1 - 5 ================================================================ CORAM: HONOURABLE MR.JUSTICE K.M.THAKER Date : 13/03/2013 ORAL ORDER
Considering the facts and circumstances of the case, the Geologist, Geology and Minerals Department, Panchmahal shall remain present in Court on 19.3.2013.
S.O. to 19.3.2013.
(K.M.THAKER, J.) Suresh Page 1 of 1