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[Cites 0, Cited by 0] [Section 33(6)] [Section 33] [Entire Act]

State of Jharkhand - Subsection

Section 33(6)(i) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(i)varieties of dal e g., Toor (Arhar), Moong (Green Gram) and Chana (Bengal Gram) may be given alternatively;