Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 76 in The Dr. Babasaheb Ambedkar Technological University Act, 1989 76. Convocations. - The Convocations of the University for conferring degrees or for any other purpose shall be held in the manner prescribed by the Statutes.
