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[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 12 in Tamil Nadu Registration of Marriages Rules, 2009

12. Inspection of registers and obtaining certified copies thereof.

- The Register of marriages shall be kept open for inspection of public. Any person desirous of inspecting the register may, on an application made in this behalf to the Registrar and on payment of fees as specified in the Table below, be allowed to do so.AppendixForm I[See Rule 5(1)(a)]Memorandum for Registration of Marriage.("√" wherever applicable)
1. Husband Details
(a) Full Name of the Husband (as per records) {|
                               
                               
|-| (b) Religion| Hindu| Christian| Muslim| Others|-|| If Select “Others” Specify :| {||-||}|-| (c) Age and Date of Birth| {||-||| /||| /|||||}| {||-|||}| Years|-| (d) Marital status before the dateof Marriage| Bachelor| Married| Divorcee| Widower|-|| Others| Specify| {||-||}|-|| ifMarried,mention No. of wives alive| {||-||}|}
(e) Occuption {|
                               
                               
|}
(f) Residential Address {|
                               
                               
                               
                               
|}
1A. Husband's Father
(a) Full Name {|
                               
|-| (b) Age| {||-||||}| Years| Alive/Deceased|}
(c) Address (if Alive) {|
                               
                               
                               
                               
|}
1B. Husband's Mother
(a) Full Name {|
                               
|-| (b) Age| {||-||||}| Years| Alive/Deceased|}
(c) Address (if Alive) {|
                               
                               
                               
                               
|}
2. Wife Details
(a) Full Name of the Wife (as per records) {|
                               
                               
|-| (b) Religion| Hindu| Christian| Muslim| Others|-|| If Select “Others” Specify :| {||-||}|-| (c) Age and Date of Birth| {||-||| /||| /|||||}| {||-|||}| Years|-| (d) Marital status before the dateof Marriage| Spinster| Divorcee| Widower||-|| Others| Specify| {||-||}|}
(e) Occupation {|
                               
                               
|}
(f) Residential Address {|
                               
                               
                               
                               
|}
  Wife's Father
(a) Full Name {|
                               
|-| (b) Age| {||-||||}| Years| Alive/Deceased|}
(c) Address (if Alive) {|
                               
                               
                               
                               
|}
2B. Wife's Mother
(a) Full Name {|
                               
|-| (b) Age| {||-||||}| Years| Alive/Deceased|}
(c) Address (if Alive) {|
                               
                               
                               
                               
|}
3. Nri-Additional Details of Husband
  i. (a) PassportNumber(b) Passport Issued by {|
                               
                               
|-||-|| (c) Passport valid up to| {||-||| /||| /|||||}|-|| ii. (a) Visa issuedto the country at the time of registration|
                               
                               
|-|| (b) Visa valid up to| {||-||| /||| /|||||}|-|| iii. (a) Type ofResident| Permanent/Temporary|-|| (b) if permanent, give details||-|| iv. (a) SocialSecurity No.(If any)|
                               
|}
4. Nri-Additional Details of Wife
  i. (a) PassportNumber(b) Passport Issued by {|
                               
                               
|-||-|| (c) Passport valid up to| {||-||| /||| /|||||}|-|| ii. (a) Visa issuedto the country at the time of registration|
                               
                               
|-|| (b) Visa valid up to| {||-||| /||| /|||||}|-|| iii. (a) Type ofResident| Permanent/Temporary|-|| (b) if permanent, give details||-|| iv. (a) SocialSecurity No.(If any)|
                               
|}
5. Other Details
  Name and Address of the Priest who solemnizedthe Marriage/was present in the marriage. {|
                               
                               
                               
                               
                               
|}
6. Place, namely, the Village, Taluk and District where themarriage was solemnized, with full address {|
Steel                        
                       
                       
Village                        
                       
Taluk                        
                       
|}
7. The date on which marriage was solemnized {|
    /     /        
|}
8. Whether the marriage waspreviously registred under any other Act or Personal Lawif "YES" provide details:(Attach-Certificate of or Extract of Marriage Register) {|
Yes/No
 
|}