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[Cites 0, Cited by 0] [Section 6(6)] [Section 6] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 6(6)(e) in Jammu and Kashmir Brick Kilns (Regulation) Act, 2010

(e)the setting up of brick kilns should be allowed on the areas considered suitable for the purpose without any detrimental effect to the agricultural/productive land; and