Central Administrative Tribunal - Jammu
Chander Mohan vs Mr. Shailendra Kabra, Ias, ... on 30 December, 2025
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Central Administrative Tribunal
Jammu Bench, Jammu
Hearing through video conferencing
Contempt Application No. 61/237/2025
Arising out of
Transferred Application No. 61/4983/2020
This the 31th day of December, 2025
Hon'ble Mr. Sanjeev Gupta, Judicial Member
Hon'ble Ms. Pragya Sahay Saksena, Administrative Member
1. Chander Mohan & Ors
...Petitioners
(Through Advocate: Mr. Vishal Sharma)
Versus
1. Shailendra Kumar, IAS, Commissioner/Secretary Agriculture
Production Department and others
..Respondents
(Through Advocate: Mr. Rajesh Thapa, A.A.G.)
Digitally
ARUN signed by
KUMARARUN
KUMAR
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ORDER
(Per:- Sanjeev Gupta, Judicial Member) Compliance report stands filed by the respondents.
2. In view of the compliance report, nothing further survives in this Contempt Petition to be adjudicated, which is accordingly closed. However, the petitioners shall be at liberty to avail appropriate remedy as available to them under law, if cause survives.
3. Rule of the Court stands discharged.
(Pragya Sahay Saksena) (Sanjeev Gupta) Administrative Member Judicial Member Arun...
Digitally ARUN signed by KUMARARUN KUMAR