Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Tamilnadu - Subsection Section 5(6) in The Tamil Nadu Electricity Supply Code, 2004 (6)Service /line, [structure and equipments] [Inserted by Commission's Notification No TNERC/SC/7-4 dated 25.5.2007 (w.e.f.13.6.2007).] shifting charge.
