Supreme Court - Daily Orders
M. Khalellulla Baig S/O Ali Baig vs Mulla Khaja Mohiuddin And Others. on 4 September, 2015
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.41 + 59 COURT NO.6 SECTION XIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 24844/2015
(Arising out of impugned final judgment and order dated 01/05/2015
in CRP No. 837/2015 passed by the High Court Of Judicature At
Hyderabad For The State Of Telangana And The State Of Andhra
Pradesh)
M. KHALELLULLA BAIG S/O ALI BAIG Petitioner(s)
VERSUS
MULLA KHAJA MOHIUDDIN AND OTHERS. Respondent(s)
(with interim relief)
WITH
SLP(C)NO.25018/2015
(With interim relief and office report)
SLP(C)No.25089/2015
(With interim relief and office report)
Date : 04/09/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s)
Mr. G. N. Reddy,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petitions are dismissed.
[O.P. SHARMA] [INDU BALA KAPUR]
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Om Parkash Sharma
Date: 2015.09.04
17:35:37 IST
Reason: