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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(33) in Punjab Urban Planning and Development Building Rules, 2018

(33)"canopy" means a cantilevered projection from the face of the wall over an entry to the building at the lintel or slab level provided that:
(i)it shall not be lower than 2.3 m when measured from the ground;
(ii)it shall not project beyond the plot line;