Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(1) in State Bank of India Employees Provident Fund Regulations, 2015

(1)Every member shall subscribe towards the Fund in each month a sum equivalent to ten per cent of his salary.