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Allahabad High Court

State Of U.P. And 2 Others vs Anshuman Yadav And Another on 21 October, 2019

Bench: Sudhir Agarwal, Rajeev Misra





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 904 of 2019
 

 
Appellant :- State Of U.P. And 2 Others
 
Respondent :- Anshuman Yadav And Another
 
Counsel for Appellant :- Ghanshyam Dwivedi
 
Counsel for Respondent :- Shailendra Yadav
 

 
Hon'ble Sudhir Agarwal,J.
 

Hon'ble Rajeev Misra,J.

1. Learned Standing Counsel states that this appeal may be dismissed as such.

2. The appeal is dismissed, accordingly.

3. Interim order, if any, stands vacated.

Order Date :- 21.10.2019 PS