Allahabad High Court
State Of U.P. And 2 Others vs Anshuman Yadav And Another on 21 October, 2019
Bench: Sudhir Agarwal, Rajeev Misra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- SPECIAL APPEAL DEFECTIVE No. - 904 of 2019 Appellant :- State Of U.P. And 2 Others Respondent :- Anshuman Yadav And Another Counsel for Appellant :- Ghanshyam Dwivedi Counsel for Respondent :- Shailendra Yadav Hon'ble Sudhir Agarwal,J.
Hon'ble Rajeev Misra,J.
1. Learned Standing Counsel states that this appeal may be dismissed as such.
2. The appeal is dismissed, accordingly.
3. Interim order, if any, stands vacated.
Order Date :- 21.10.2019 PS