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Securities And Exchange Board Of India - Section

Section 8 in Securities and Exchange Board of India (Share Based Employee Benefits) Regulations, 2014

8. Winding up of the schemes.

- In case of winding up of the schemes being implemented by a company through trust, the excess monies or shares remaining with the trust after meeting all the obligations, if any, shall be utilised for repayment of loan or by way of distribution to employees as recommended by the compensation committee.