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Union of India - Section

Section 7 in The Post Office Savings Bank General Rules, 1981

7. Identification of the depositor.

- Identification of a depositor at the time of withdrawal under rule-6 shall ordinarily be made by verification of his signature appearing on the record in the Post Office Savings Bank and in cases where identification cannot be done as aforesaid, it may be done on the basis of Identity Card, if any, issue d to him by the Post Office or in such other manner as may be prescribed.