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[Cites 0, Cited by 0] [Section 56(6)] [Section 56] [Entire Act]

State of West Bengal - Subsection

Section 56(6)(a) in The West Bengal Factories Rules, 1958

(a)No new pressure vessel or plant shall be taken into use in a factory after coming into force of this rule unless it has been hydrostatically tested by a competent person at a pressure at least 1.3 times the design pressure, and no pressure vessel or plant which has been previously used or has remained isolated or idle for a period exceeding 6 months or which has undergone alterations or repairs shall be taken into use in a factory, unless it has been the roughly examined by a competent person externally, and internally, if practicable, and has been hydrostatically tested by the competent person at a pressure which shall be 1 .5 times the maximum permissible working pressure;