Section 30(3) in The Maharashtra University of Health Sciences Act, 1998
(3)The Board of Examinations shall consist of the following members, namely:-(a)Vice-Chancellor, Chairperson;(b)Pro-Vice-Chancellor;(c)the Dean of the Faculty concerned with the examination;(d)one head of University department, not below the rank of Reader, nominated by the Vice-Chancellor;(e)one principal other than Dean of Faculty nominated by the Management Council;(f)one teacher other than heads of departments or principals, nominated by the Management Council;(g)one evaluation expert, co-opted by the Board;(h)Controller of Examinations shall be the ex-officio Member-Secretary.
