Himachal Pradesh High Court
Nikesh vs . State Of Hp on 13 January, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Nikesh Vs. State of HP
.
Cr.MP(M) No.92 of 2023
13.01.2023 Present: Mr. Rajesh K. Sharma, Advocate, for the
petitioner.
Mr. Vishal Panwar, Additional Advocate
General, for the respondent.
Notice. Mr. Vishal Panwar, learned Additional Advocate General, accepts notice on behalf of the respondent and seeks time to file status report.
At the request of learned counsel for the petitioner, list on 17.02.2023.
( Sushil Kukreja )
January 13, 2023 Judge
(VH)
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