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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(1)(a) in The U.P. Imposition Of Ceiling On Land Holdings Act, 1960

(a)to tend, gather or remove any ungathered crop or fruits of trees on such land within such period as may be necessary; and