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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Madhya Pradesh - Subsection

Section 1(2)(b) in Rules Under The Suits Valuation Act

(b)where the land forms an entire estate, or a definite share of the estate, paying annual revenue to Government or where the land forms part of such estate and is recorded as aforesaid; and such revenue is settled, but not permanently, - fifteen times the revenue so payable;