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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(2)(c) in The Orissa Home Guards Act, 1961

(c)the Organization, appointment, conditions of service, functions discipline, arms, accoutrements ,and clothing of members of the Home Guards and the manner in which they may be called out for service; and