Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82(4)] [Section 82] [Entire Act] State of Madhya Pradesh - Subsection Section 82(4)(g) in The M.P. Bhumi Vikas Rules, 1984 (g)The minimum headroom in a passage under the landing of a staircase and under the staircase shall be governed by sub-rule (6) of Rule 77.