Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 57] [Entire Act] Union of India - Subsection Section 57(3) in The Indian Evidence Act, 1872 (3)Articles of War for [the Indian] [Substituted by A.O. 1950, for "Her Majesty's".] Army, [Navy or Air Force] [Substituted by Act 10 of 1927, Section 2 and Sch.I, for "or Navy".];
